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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Madhya Pradesh - Subsection

Section 11(3) in The M.P. Shram Kalyan Nidhi Adhiniyam, 1982

(3)The Board may, with the approval of the State Government, make a grant out of the fund to any employer, any Local Authority or any other body in aid of any activity for the welfare of labour.