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[Cites 0, Cited by 0] [Section 263(1)] [Section 263] [Entire Act]

State of Rajasthan - Subsection

Section 263(1)(b) in Rajasthan Land Revenue Act 1956

(b)any laws of the covenanting State, other than the enactments mentioned in the Second Schedule, relating to matters covered by the provisions of this Act; and