Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33] [Entire Act] State of Punjab - Subsection Section 33(5) in The Punjab Agricultural Produce Markets Act, 1961 (5)The [ - ] [Omitted by Punjab Act 40 of 1963.] Secretary of the Board shall also have the power to suspend or cancel the licences of market functionaries issued under section 13.
