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State of West Bengal - Section

Section 107 in The West Bengal Factories Rules, 1958

107. Filling and preservation of Inspectors reports, letters, etc.

- All certificates, order, letter, reports or other documents issued by an Inspector or other officer duly appointed in this behalf by the Government or by a local authority with respect to the fitness or safety of the factory or any portion of its buildings, works, plant, machinery apparatus or ways, or with respect to the fitness or workers employed in the factory shall be properly filed and preserved for a period of three years and shall be available in the factory for examination by the Inspector.Rules prescribed under section 112.