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[Cites 0, Cited by 2] [Section 36] [Entire Act]

State of Tamilnadu - Subsection

Section 36(1) in Tamil Nadu Court-Fees and Suits Valuation Act, 1955

(1)In a suit for dissolution of partnership and accounts or for accounts of dissolved partnership, fee shall be computed on the value of the plaintiff's share in the partnership as estimated by the plaintiff.