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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Gujarat - Subsection

Section 9(2) in Indian Institute of Public Health Gandhinagar Act, 2015

(2)The Director shall be a fulltime officer of the University and shall hold office for a term of five years:Provided that, after expiry of the term of five years, the Director shall be eligible for re-appointment for another term of five years.