Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 15 in The Insurance Regulatory And Development Authority (Appointed Actuary) Regulations, 2000

15. Has the applicant been disciplined by any professional bodies or any insurance regulator? If so give details:

Certification:I hereby certify that the information given in this form is complete, true and correct, and also enclose the Certificate of Practice issued by the Actuarial Society of India.Place:Date:....................Signature of Actuary................................................Countersigned by the principal officer of the Insurer