Rajasthan High Court - Jodhpur
Ram Swaroop vs Naveen Jain on 4 December, 2020
Author: Dinesh Mehta
Bench: Dinesh Mehta
(1 of 1) [WCP-706/2020] HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Writ Contempt No. 706/2020 Ram Swaroop
----Petitioner Versus Naveen Jain
----Respondent For Petitioner(s) : None present For Respondent(s) :
JUSTICE DINESH MEHTA Order 04/12/2020 Nobody appears on behalf of the petitioner. List this case after two weeks.
(DINESH MEHTA),J 66-CPGoyal/-
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