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[Cites 0, Cited by 0] [Section 79] [Entire Act]

State of Jharkhand - Subsection

Section 79(iv) in The Jharkhand Agricultural Produce Markets Rules, 2000

(iv)[ The audit memoranda shall be placed before the Market Committee for necessary consideration and reply thereto shall be submitted to the Managing Director of the Board for consideration or action, as the case may be.] [Substituted by G.S.R. 12A dated 26.9.1993.]