Madhya Pradesh High Court
Mithlesh vs The State Of Madhya Pradesh on 21 October, 2020
Author: Gurpal Singh Ahluwalia
Bench: Gurpal Singh Ahluwalia
1 THE HIGH COURT OF MADHYA PRADESH MCRC-41098-2020 (MITHLESH Vs THE STATE OF MADHYA PRADESH) Gwalior dtd. 21/10/2020 Parties through their counsel. Due to paucity of time, the matter could not be taken up for hearing.
List on 23/10/2020.
(G.S.Ahluwalia)
Pj'S/- Judge
PRINCEE BARAIYA
2020.10.22
12:54:37 -07'00'