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State of Goa - Section

Section 194 in Goa Prisons Rules, 2006

194. Meals.

- The meals shall be served hot and the prisoners shall take it at a place where the food will be free from contamination. The Jail guard in charge shall see that after the meals, the premises are thoroughly cleaned and that every prisoner thoroughly cleans his pots. The taking of mid-day meals shall be so adjusted that the prisoners will get at least 15 minutes' rest before resuming work.