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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 5(2)(b) in Jammu and Kashmir Rights of Persons with Disabilities Act, 2018

(b)given access to a range of in-house, residential and other community support services, including personal assistance necessary to support living with due regard to age and gender.