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State of Tamilnadu - Section

Section 55 in Dr. M.G.R. Medical University (Affiliation of Pharmacy Colleges) Statutes

55.

The University, if fully satisfied on an inspection as it deems necessary that the conditions prescribed above are fulfilled by the management, shall grant the provisional affiliation for the second year M. Pharm degree course of study after collecting a sum of Rs. 10,000 (Rupees ten thousand only) towards the fee for provisional affiliation for the second year M. Pharmacy Degree course of study. It shall be competent for the University to withdraw the provisional affiliation granted herein by giving three months notice stating the reasons therefore, to the management of the College.