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State of Andhra Pradesh - Section

Section 114 in Reductions and Remissions (Andhra Pradesh)

114.

Remits in full the stamp duty chargeable in respect of all conveyance deeds transferring all the properties both movable and immovable, belonging to colleges taken over by the Government for educational purposes. (G.O.Ms.No. 1732, Rev., Dated 11th November 1964)