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[Cites 0, Cited by 0] [Section 5A(2)] [Section 5A] [Entire Act]

Union of India - Subsection

Section 5A(2)(d) in The Representation of the People Act, 1951

(d)in the case of any other seat, he is an elector for any Assembly constituency in the State. Explanation.—In this sub-section “Bhutia” includes Chumbipa, Dopthapa, Dukpa, Kagatey, Sherpa, Tibetan, Tromopa and Yolmo.