Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35] [Entire Act] State of Haryana - Subsection Section 35(iii) in The Punjab Stamp Rules, 1934 (iii)Excise Inspectors and Sub-Inspectors [should make themselves thoroughly acquainted with -] [For Haryana read 'Treasury officer or Assistant Treasury Officer where sub-treasury exists' see Haryana Notification No. GSR 50/C.A. 2/99/Section 74/83 dated 20.7.1983.]
