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[Cites 0, Cited by 0] [Section 46(6)] [Section 46] [Entire Act]

State of Punjab - Subsection

Section 46(6)(iii) in Punjab Urban Planning and Development Building Rules, 2018

(iii)The capacity of every compartment of the septic tank shall be two and a half times the total water allowance for the total number of residents of the building.