Rajasthan High Court - Jaipur
Pr. Commissioner Of Income Tax - Iii vs Lalit Kumar Biyani on 9 March, 2023
Bench: Manindra Mohan Shrivastava, Anil Kumar Upman
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Income Tax Appeal No.54/2020
Pr. Commissioner Of Income Tax - III
----Appellant
Versus
Lalit Kumar Biyani
----Respondent
For Appellant(s) : Mr. R.B. Golia, Officer Incharge HON'BLE THE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE ANIL KUMAR UPMAN Order 09/03/2023 Mr. R.B. Golia, Officer Incharge of the appellant prays for short adjournment to argue on admission.
An adjournment was earlier granted on 24.11.2022. In the interest of justice, one last indulgence is granted. List this case for admission after one week. It is made clear that if the appeal is not argued on the next date of hearing, this Court may proceed to dismiss the appeal for want of prosecution.
(ANIL KUMAR UPMAN),J (MANINDRA MOHAN SHRIVASTAVA),ACTING CJ Karan/49 (Downloaded on 15/03/2023 at 12:53:23 AM) Powered by TCPDF (www.tcpdf.org)