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Nagpur Province - Section

Section 330 in The City of Nagpur Corporation Act, 1948

330. Power of City Superintendent of Police to arrest a person on requisition from [Commissioner] [This word was substituted for the words 'Chief Executive Officer' by Bombay 79 of 1958, Section 3, Schedule.].

- On a written requisition from the [Commissioner] [This word was substituted for the words 'Chief Executive Officer' by Bombay 79 of 1958, Section 3, Schedule.], the City Superintendent of Police shall order arrest of any person who obstructs any Corporation Officer or servant engaged in the discharge of any duty imposed by this Act or by any rule or by-law made thereunder.