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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Tamilnadu - Subsection

Section 12(4) in Tamil University Act, 1982

(4)When any temporary vacancy occurs in the office of the Vice-Chancellor or when the Vice-Chancellor is, by reason of absence or for any other reason, unable to exercise the powers and perform the duties of his office, the senior most Professor of the University shall exercise the powers and perform the duties of the Vice- Chancellor' till the' Syndicate, with the approval of the Chancellor, makes the requisite arrangements for exercising the powers and performing the duties of the Vice-Chancellor.