Bombay High Court
Messrs. Esbee Electrotech Llp And Ors vs The Union Of India And Ors on 30 March, 2023
Author: Abhay Ahuja
Bench: Nitin Jamdar, Abhay Ahuja
Trupti 1 26-wp-7653-2021.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 7653 OF 2021
Messrs. Esbee Electrotech LLP & Ors. ... Petitioners
versus
The Union of India & Ors. ... Respondents
WITH
WRIT PETITION NO. 8399 OF 2021
Messrs. Versatech Products and Ors. ... Petitioners
versus
The Union of India & Ors. ... Respondents
WITH
WRIT PETITION NO. 7654 OF 2021
Messrs. S.S. Industries & Ors. ... Petitioners
versus
The Union of India & Ors. ... Respondents
......
Mr. Jas Sanghavi i/b. PDS Legal for the Petitioners in all Petitions.
Ms. Maya Majumdar for Respondent Nos. 1 to 4- Union of India in
Writ Petition No. 8399 of 2021.
Mr. Jitendra Mishra with Ms. Sangeeta Yadav for the Respondents-
Union of India in Writ Petition No. 7653 of 2021.
......
CORAM : NITIN JAMDAR &
ABHAY AHUJA, JJ.
DATE : 30 MARCH 2023 P.C. :-
The learned Counsel for the Petitioners states that the Respondents in Writ Petition No.7654 of 2021 are not being served ::: Uploaded on - 31/03/2023 ::: Downloaded on - 01/04/2023 09:49:03 ::: Trupti 2 26-wp-7653-2021.doc and these are the Officers of the Revenue Department. The other Officers are represented in companion Writ Petitions.
2. The learned Counsel representing the Revenue state that they will inform the concerned Officers to enter their appearances.
3. Stand over to 16 June 2023.
ABHAY AHUJA, J. NITIN JAMDAR, J.
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