Madhya Pradesh High Court
Harish vs The State Of Madhya Pradesh on 28 July, 2021
Author: Anil Verma
Bench: Anil Verma
1 HIGH COURT OF MADHYA PRADESH, BENCH AT INDORE MISC. CRIMINAL CASE NO.37321 OF 2021 (Harish vs The State of Madhya Pradesh) Indore, Dated 28.07.2021 Heard the Counsel through Video Conferencing. Mr. Santosh Kumar Meena, learned counsel for the applicant.
Mr. Shalabh Sharma, learned counsel for the non- applicant/State.
Case diary is not available in the matter as per learned counsel for the State.
List the matter after a week.
(ANIL VERMA) JUDGE Arun/-
Digitally signed by ARUN NAIR Date: 2021.07.28 18:30:33 +05'30' 2HIGH COURT OF MADHYA PRADESH, BENCH AT INDORE MISC. CRIMINAL CASE NO.37321 OF 2021 (Harish vs The State of Madhya Pradesh)