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Supreme Court - Daily Orders

K.S.Bopaiah vs Nalini Kumari on 16 August, 2017

Bench: Arun Mishra, Mohan M. Shantanagoudar

                                     IN THE SUPREME COURT OF INDIA
                                     CIVIL APPELLATE   JURISDICTION

                                  CIVIL APPEAL No(s). 6343 OF 2011



     K.S.BOPAIAH                                                      Appellant(s)

                                                 VERSUS

     NALINI KUMARI                                                    Respondent(s)

                                             O R D E R

Heard.

We find no ground to interfere with the impugned order passed by the High Court.

Consequently, the appeal is dismissed. No order as to costs.

................J. (ARUN MISHRA) ................J. (MOHAN M. SHANTANAGOUDAR) NEW DELHI;

     AUGUST 16, 2017




Signature Not Verified

Digitally signed by
NEELAM GULATI
Date: 2017.08.18
11:36:59 IST
Reason:
ITEM NO.114                     COURT NO.11               SECTION IV-A

                 S U P R E M E C O U R T O F        I N D I A
                         RECORD OF PROCEEDINGS

Civil Appeal    No(s).    6343/2011

K.S.BOPAIAH                                              Appellant(s)

                                      VERSUS

NALINI KUMARI                                            Respondent(s)



Date : 16-08-2017 This appeal was called on for hearing today. CORAM :

HON'BLE MR. JUSTICE ARUN MISHRA HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR For Appellant(s) Mr. P. S. Sudheer, AOR Mr. Rishi Maheshwari, Adv.
Ms. Anne Mathew, Adv.
Ms. Shruti Jose, Adv.
Ms. Subhoshree Sil, Adv.
For Respondent(s) Ms. Pritha Srikumar Iyer, Adv.
                     Mr.    N. Sai Vinod, Adv.
                     Mr.    Dhananjay Baijal, Adv.
                     Ms.    Smriti Shah, Adv.
                     Mr.    Divyanshu Rai, Adv.
                     Mr.    Nikhil Nayyar, AOR


UPON hearing the counsel the Court made the following O R D E R The appeal is dismissed in terms of the signed order. Pending application, if any shall stand disposed of.
(NEELAM GULATI) (TAPAN KUMAR CHAKRABORTY) COURT MASTER (SH) BRANCH OFFICER (signed order is placed on the file)