Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 415(40)] [Section 415] [Entire Act]

Nagpur Province - Subsection

Section 415(40)(c) in The City of Nagpur Corporation Act, 1948

(c)the appointment of a person to supervise the work of erection or re-erection of buildings or of any specified class or classes of buildings and his qualifications;