Madhya Pradesh High Court
Rajendra Prasad Gupta vs Electricity Consumer Complaint ... on 19 December, 2023
Author: Vivek Agarwal
Bench: Vivek Agarwal
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
BEFORE
HON'BLE SHRI JUSTICE VIVEK AGARWAL
ON THE 19 th OF DECEMBER, 2023
WRIT PETITION No. 27838 of 2023
BETWEEN:-
RAJENDRA PRASAD GUPTA S/O LATE SHRI BIHARI LAL
CHAUDA, AGED ABOUT 52 YEARS, OCCUPATION:
SHOPKEEPER (AT PRESENT NOTHING) R/O GANDHI
ROAD DATIA, DISTRICT DATIA (MADHYA PRADESH)
.....PETITIONER
(BY SHRI RAHUL KUMAR TRIPATHI - ADVOCATE)
AND
1. ELECTRICITY CONSUMER COMPLAINT
REDRESSAL FORUM THROUGH ITS CHAIRMAN
OLD POWER HOUSE, CHANDBADH, DISTRICT
BHOPAL (MADHYA PRADESH)
2. M.P. M.K.V.V. COMPANY LIMITED THROUGH ITS
CHIEF MANAGING DIRECTOR BHOPAL DISTRICT
BHOPAL (MADHYA PRADESH)
3. THE ASSISTANT ENGINEER M.P.M.K.V.V.
COMPANY LIMITED DATIA DISTRICT DATIA
(MADHYA PRADESH)
.....RESPONDENTS
This petition coming on for admission this day, th e court passed the
following:
ORDER
Learned counsel for the petitioner prays for withdrawal of this writ petition with liberty to file appeal against the impugned order.
Accordingly, this writ petition is dismissed as withdrawn with the Signature Not Verified Signed by: AMIT JAIN Signing time: 19-12- 2023 19:31:17 2 aforesaid liberty.
(VIVEK AGARWAL) JUDGE amit Signature Not Verified Signed by: AMIT JAIN Signing time: 19-12- 2023 19:31:17