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Madhya Pradesh High Court

Rajendra Prasad Gupta vs Electricity Consumer Complaint ... on 19 December, 2023

Author: Vivek Agarwal

Bench: Vivek Agarwal

                                                             1
                          IN     THE       HIGH COURT OF MADHYA PRADESH
                                                AT JABALPUR
                                                     BEFORE
                                       HON'BLE SHRI JUSTICE VIVEK AGARWAL
                                             ON THE 19 th OF DECEMBER, 2023
                                             WRIT PETITION No. 27838 of 2023

                         BETWEEN:-
                         RAJENDRA PRASAD GUPTA S/O LATE SHRI BIHARI LAL
                         CHAUDA, AGED ABOUT 52 YEARS, OCCUPATION:
                         SHOPKEEPER (AT PRESENT NOTHING) R/O GANDHI
                         ROAD DATIA, DISTRICT DATIA (MADHYA PRADESH)

                                                                                            .....PETITIONER
                         (BY SHRI RAHUL KUMAR TRIPATHI - ADVOCATE)

                         AND
                         1.    ELECTRICITY    CONSUMER    COMPLAINT
                               REDRESSAL FORUM THROUGH ITS CHAIRMAN
                               OLD POWER HOUSE, CHANDBADH, DISTRICT
                               BHOPAL (MADHYA PRADESH)

                         2.    M.P. M.K.V.V. COMPANY LIMITED THROUGH ITS
                               CHIEF MANAGING DIRECTOR BHOPAL DISTRICT
                               BHOPAL (MADHYA PRADESH)

                         3.    THE   ASSISTANT   ENGINEER M.P.M.K.V.V.
                               COMPANY LIMITED DATIA DISTRICT DATIA
                               (MADHYA PRADESH)

                                                                                        .....RESPONDENTS


                               This petition coming on for admission this day, th e court passed the
                         following:
                                                              ORDER

Learned counsel for the petitioner prays for withdrawal of this writ petition with liberty to file appeal against the impugned order.

Accordingly, this writ petition is dismissed as withdrawn with the Signature Not Verified Signed by: AMIT JAIN Signing time: 19-12- 2023 19:31:17 2 aforesaid liberty.

(VIVEK AGARWAL) JUDGE amit Signature Not Verified Signed by: AMIT JAIN Signing time: 19-12- 2023 19:31:17