Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 18 in The Food Corporations Rules, 1965

18. [ Annual statement of accounts and Balance Sheet] [Amended vide notification No. GSR 732(E) dated 29.12.99) (Forms A,B&C substituted)].

- The form of the annual statement of accounts and the balance sheet to be prepared by the Corporation on the last working day of the month of March each year shall be set out as follows:-
(i)A Balance Sheet in Form A
(ii)A Schedule of fixed assets attached to and forming part of the balance sheet in Form B and
(iii)A profit and loss account in Form C