Bombay High Court
Shri. Rajaram Shamrao Mandale And Anr vs The State Of Maharashtra Thru ... on 19 December, 2019
Bench: S.C. Dharmadhikari, R. I. Chagla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 8643 OF 2019
Shri. Rajaram Shamrao Mandale And Anr ....Petitioner
V/S
The State Of Maharashtra Thru Secretary, ....Respondent
School Education Dept. And Anr CORAM : S.C. DHARMADHIKARI & R. I. CHAGLA, JJ DATE : 19th December, 2019 P.C. :
Due to paucity of time the matter is adjourned to 26/03/2020 . In case any ad-interim/interim relief is operating till today, the said order will continue to operate till the next date. If ad-interim/interim relief is not granted for a limited period, the said order will remain unaffected.
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