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[Cites 0, Cited by 0] [Section 471] [Entire Act]

State of Nagaland - Subsection

Section 471(b) in Nagaland Municipal Act, 2001

(b)An additional fine in the case of continuing failure or contravention up to one-tenth of the maximum fine, specified in clause (a) for every day after the first failure or contravention, as the case may be for the period, during which such failure or contravention continues to be made.