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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 4(1)(xxii) in Arunachal Pradesh State Higher Education Council Act, 2019

(xxii)promote sports and cultural activities (extra-curricular activities)in the colleges, other institutions and Universities and integrate them with the co-curricular activities;