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State of Madhya Pradesh - Section

Section 28 in The M.P. Samaj Ke Kamjor Vargon Ke Liye Vidhik Sahayata Tatha Vidhik Salah Adhiniyam, 1976

28. Application of fund.

- The fund and other assets of the Board shall be held and applied by it, subject to the provisions and for the purposes of this Act.