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[Cites 0, Cited by 0] [Section 0] [Entire Act]

Union of India - Subsection

Section 0(82) in The Mumbai Port Trust (Transport, Handling and Storage of Dangerous Goods) Regulations, 2007

82.0Definition.- Radioactive material means any material containing radionuclides where both the activity concentration and total activity in the consignment exceeds the values specified in the IMDG Code.Precautions and Handling measures for IMDG Code Class 7