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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Tamilnadu - Subsection

Section 32(10) in Tamil Nadu Minor Inams (Abolition and Conversion into Ryotwari) Rules, 1965

(10)Every appeal against an order of the Assistant Settlement Officer under section 40 shall be preferred to the Settlement Officer within thirty days from the date of communication of the order.