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State of Bihar - Section

Section 5 in Bihar Gram Katchahry Nyaya Mitra (Employment, Service Conditions and Duties) Rules, 2007

5. For appointment.

(a)Qualification.-(i) He/she must be a citizen of India and resident of the concerned district of the State of Bihar,
(ii)At least a law graduate from any recognized institute or university shall be eligible for appointment on the post of Nyaya Mitra of Gram Katchahry.
(b)Age.-Minimum age of the candidate shall be 25 years and maximum age will be 65 years on 1st January of the year in which appointment is being made.