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[Cites 0, Cited by 5] [Section 55(1)] [Section 55] [Entire Act]

State of Punjab - Subsection

Section 55(1)(b) in The Punjab Co-operative Societies Act, 1961

(b)between a member, past member or person claiming through a member, past member or deceased member and the society, its committee or any officer, agent or employee of the society or liquidator, past or present; or