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State of Uttar Pradesh - Section

Section 022 in U.P. Agricultural Tenants (Acquisition of Privileges) (Amendment) and Miscellaneous Provisions Act, 1950

022.

(Received the assent of the Governor on March 16, 1950 and the English translation was publised in the U.P. Government Gazette, dated June 17, 1950)An Act to amend the United Provinces Agricultural Tenants (Acquisition of Privileges, Act, 1949 and to make certain other miscellaneous provisions with a view of facilitate the obolition of Zamindari.Whereas the Uttar Pradesh Agricultural Tenants (Acquisition of Privileges) (Amendment) and Miscellaneous Provisions Ordinance, 1950 was promulgated to amend the United Provinces Agricultural Tenants (Acquisition of Privilages) Act, 1949 and to make certain other miscellaneous provisions with a view to facilitate the abolition of Zamindari;And whereas it is expedient to replace the said Ordinace by an Act of the legislature;It is hereby enacted as follows: