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[Cites 0, Cited by 1] [Section 44] [Entire Act]

NCT Delhi - Subsection

Section 44(3) in Delhi Panchayat Raj Act, 1954

(3)[Every Gaon Sabha in each Circle shall elect from amongst its members a number of persons of prescribed qualifications] [Substituted by Central Act 9 of 1959 (Section 11).] to act as panches of the Circle Panchayat of that circle. The number of adults so elected shall be such that from each village in the Gaon Sabha Area two such adults shall be elected where its population is 1,000 or less and there where its population is more than 1,000. The election shall be carried out in the manner prescribed. The panel so elected for each circle shall be called Circle Panchayat.