Section 9D in Rajasthan Entertainments and Advertisements Tax Act, 1957
9D. [ Power of State Government to waive penalty and interest in certain cases. [Inserted by Rajasthan Finance Act, 2017, dated 31.3.2017.]
- Notwithstanding anything in this Act, the State Government in the public interest, by notification in Official Gazette, may reduce or waive any amount of interest or payable for any class of proprietors, subject to such terms and conditions as may be specified in the notification.]
