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State of Tamilnadu - Section

Section 19 in Code of Regulations for Anglo-Indian Schools-Tamil Nadu State

19.

A school or class, from which the privilege of recognition has been withdrawn owing to its having ceased to fulfil the condition of recognition, shall not be restored to that privilege, until it has been certified by the Inspector that the defects which led to the withdrawal of recognition have been remedied and that in all other respect the school or class fulfils the prescribed conditions.