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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Maharashtra - Subsection

Section 11(v) in The Maharashtra Water Resources Regulatory Authority Act, 2005

(v)the Authority may ensure that the Irrigation Status Report is published by the Government every year. Such report shall contain all statistical data relating to irrigation including details in respect of districtwise irrigation potential created and its actual utilization;