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[Cites 0, Cited by 0] [Section 31(1)] [Section 31] [Entire Act]

State of Bihar - Subsection

Section 31(1)(b) in Bihar and Orissa Public Demand Recovery Rules

(b)if such produce has been cut or gathered at or near the threshing floor or place for treading out grain or the like, or fodder-stack, on or in which it is deposited: