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[Cites 0, Cited by 0] [Section 111] [Entire Act]

State of Assam - Subsection

Section 111(1) in Guwahati Metropolitan Development Authority Act, 1985

(1)Nothing in the Indian Registration Act, 1908 (Central Act No XVI Of 1908) shall be deemed to require the registration of any documents, plans or map prepared made or sanctioned in connection with a scheme which has come into force.