Bombay High Court
Sandeep S/O Ambadas Tikkas vs Joint Commissioner And Vice Chairman, ... on 6 October, 2018
Bench: B. P. Dharmadhikari, Murlidhar Ganpatrao Giratkar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH AT NAGPUR
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 418 OF 2018
Narendra S/o Damodharrao Warudkar ....Petitioner
V/S
Joint Commissioner And Vice Chairman, ....Respondent
Scheduled Tribe Scrutiny Committee, Amravati And Others WITH WRIT PETITION NO. 419 OF 2018 Sandeep S/o Ambadas Tikkas ....Petitioner V/S Joint Commissioner And Vice Chairman, ....Respondent Scheduled Tribe Scrutiny Committee, Amravati And Others S. R. Narnaware For Petitioner Copy Served To G.p. For R-1 A.g.p. For R-1 Kuldeep Pradeep Mahalle For/r-2 For Respondent CORAM : B. P. DHARMADHIKARI & MURLIDHAR GANPATRAO GIRATKAR, JJ DATE : 6th October, 2018 P.C. :
s.o.four weeks.
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