Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Madhya Pradesh High Court

Smt. Madhu Mandloi vs The State Of Madhya Pradesh on 11 October, 2023

Author: Subodh Abhyankar

Bench: Subodh Abhyankar

IN THE HIGH COURT OF MADHYA PRADESH AT INDORE MA No.4605/2023, MA 4642/2023, WP 16644/2023, CRR 2667/2023, MCRC 27431/2023, MCRC 22993/2020, MP 3353/2020, MP 3365/2020, WP 19951/2021, WP 21437/2021, WP 27190/2021, WP 27187/2021, WP 27206/2021, SA 1095/2022, CONC 1192/2022, CONC 1341/2022, MP 1788/2022, MP 1790/2022, MP 3677/2022, MP 3678/2022, MP 3679/2022, MP 3680/2022, MP 3681/2022, MP 3682/2022, MP 3683/2022, MP 3686/2022, MP 3695/2022, MP 3696/2022, MP 3697/2022, MP 3698/2022, MP 3700/2022, MP 3702/2022, MP 3704/2022, MP 3706/2022, MP 3707/2022, MP 3708/2022, MP 3709/2022, MP 3711/2022, MP 3713/2022, MP 3714/2022, MP 3716/2022, MP 3717/2022, MP 3718/2022, MP 3719/2022, MP 3720/2022, MP 3728/2022, MP 3732/2022, MP 3793/2022, MP 3794/2022, MP 3795/2022, MP 3796/2022, MP 3797/2022, MP 3800/2022, MP 3801/2022, MP 3802/2022, MP 3803/2022, MP 3804/2022, MP 3805/2022, MP 3806/2022, MP 3808/2022, MP 3809/2022, MP 3810/2022, MP 3811/2022, MP 3812/2022, MP 3813/2022, MP 3814/2022, MP 3815/2022, MP 4887/2022, MP 4888/2022, MP 4889/2022, MP 4919/2022, MP 4921/2022, MP 4923/2022, MP 4924/2022, MP 4926/2022, WP 22096/2022, WP 22098/2022, WP 22099/2022, WP 22100/2022, WP 22107/2022, WP 22111/2022, WP 22113/2022, WP 22114/2022, WP 22115/2022, MP 2185/2023, MP 2405/2023, MP 2406/2023, MP 4359/2023, MP 4360/2023, MA 3006/2022, MP 6045/2022, MP 6382/2022, WP 29477/2022, WP 29461/2022, WP 29696/2022, FA 1569/2023, MP 5230/2023, MP 5539/2023, MCRC 45552/2023, SA 655/2007, MCC 2326/2023, MP 5630/2023, MP 5864/2023, MP 6081/2023, WP 25160/2023, WP 26038/2023, WP 26060/2023, WP 26215/2023, WP 26226/2023,WP 26231/2023, WP 26251/2023, WP 6195/2003, WP 11879/2023, MCRC 45820/2023.

Indore, Dated: 11.10.2023.

Due to paucity of time, the above mentioned cases could not be taken up and this common order is being passed.

Let the same be listed after one week.

Signed copy of this order be placed in all above mentioned cases. I.R., if any, to continue till the next date of hearing.

(SUBODH ABHYANKAR) JUDGE Bahar Signature Not Verified Signed by: BAHAR CHAWLA Signing time: 11-10-2023 17:16:16