Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Mizoram - Subsection Section 8(1) in Mizoram Home Guard Act, 1985 (1)A Home Guard when called out, under section 7 shall have the same powers, privileges and protection as an officer of police appointed under any Act for the time being in force.
