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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(1) in Tamil Nadu Transparency In Tenders Rules, 2000

(1)The Tender Bulletin Officer shall make the Tender Bulletin available at any office of a Government Department, Local Authority, Statutory Board, Public Sector Undertaking, Local Body, University or Co-operative Institution.