Section 18(2) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009
(2)The non-official members of the State Advisory Committee shall be paid travelling allowances for attending a meeting of the Committee at such rates as are admissible to Group-A Officers of the State Government and daily allowances shall be calculated at the maximum rate admissible to Group-A Officers of the State Government in their respective places.
