The Management Of Bharth Gold Mines Ltd vs The Controlling Authority on 10 September, 2009

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Karnataka High Court

The Management Of Bharth Gold Mines Ltd vs The Controlling Authority on 10 September, 2009

Bench: H.G.Ramesh

W. P. NOJ51 ?4/2009 C/W
W.P.NOS.1i669 & 1Q035 of 2009

IN THE HIGH COURT OF KARNATAKA AT BANGALORE

DATED THIS THE 10TH DAY OF SEPTEMBER 20097

BEFORE

THE HOITBLE nm..3UsTIcE  '  C.

Writ Petition No.15174gL 2Oo9 :fI'.'}*-:9G')"' [Li I
Writ Petition Nos.:u669'& 10035 or12oO9A 

BETWEEN: »

THE MANAGEMENT OF , 
BHARTH GOLD MINES LTD.   A
OORGAUM POST "  "

K.G.F. 563120 I  
REPRESENTED BY 'ITS _  ~

MANAGING DIRECTOR 

,    ..PETI'i'IONER
3 ={cOMM_ON IN ALL THE PE".{'ITIONS)

[BY SR1 OE fM,{s'.'R:SEG'IAw FIRM, AOVOCATES.)

AND:

.  C
  I  « _ ITTIEOONTROLLING AUTHORITY

 "UNDER PAYMENT OF GRATUITY
  1972 AND ASSISTANT LABOUR
'-- A COMMISSIONER (CENTRAL)
..sHARA.M' III CROSS, 111 MAIN
II PHASE, TUMKUR ROAD
 YESWANTHPUR
A , BANGALORE

 2'   -  APPELLATE AUTHORITY UNDER

PAYMENT OF GRATUITY ACT 1972
DEPUTY LABOUR COMMISSIONER
{CENTRAL}

SHARAM SADAN III CROSS

 



-2-

W.P.No.1517-4/2009 C/W
W.P.Nos.11669 8: 10035 Of2009

III MAIN, II PHASE, TUMKUR ROAD
YESWANTHPUR

' BANGALORE

SR1 JAYAKUMAR
CO«ORDINA'I'OR

BHARATH GOLD MINES EMPLOYEES.

SUPERVISORS AND OFFICERS UNITED FORUM  '  

NO M043. NEAR MYSORE HALL
MARIKUPPAM PO
KOLAR GOLD FIELDS -- 563 119

REPRESENTATIVE OF RESPONDEIQTV '

NOS.3 TO 9 I

...,RjESRc}1s;'DE'N1SA_'I I  S: I I

{BY SR1 UNNIKRISHNAN,M, C.G.C,_§='OR R!1---- §{R.»2.)  . A'  ''

InWPN.11 2 :

I

THE CONTROLLING ﬁ:UfI'P£ORI"I'Y"'  I
UNDER PAYMENT OF '-(EFATUITY . "

ACT, 1972 AND ASSISTANT L'AB'OUR_:" * I

COMMISSIONER [CENTRAL-}V '

SHARAM SAOAR111 GROSS; 3 ~ 

11 PHASE; I"E'IOIMKI:I.R; 
YESWANATHPURV-.,AA <    '
BANC-ALOREV v A' ~ 

THE ARPE:LLATEAU  UNDER
P_AYM_ENT OR GRATUETY ACT 1972

_ a3';EPU'1°:«i LASO'U«R....QC~MM1SS1ONER
- A ['CEN'1'RAL1
» } --SI{ARAM«SAD__AN 111 CROSS
' _ .111  II *E?Iri_;:.'\SE. TUMKUR ROAD
. 'Y_E:Sw*ARTH~§UR
'.BANG.ALO_RE

D EVA SAGAYAM

I ' P«.N.RAMU

  IIPIRA AMACHANDRAN

ONADESON

MTHANGARAJ

 



W.P.No.15174/2009 C/W
W.P.Nos.11669 & 1Q035 Qf 2009

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(;f;~ur¢NAMMAL " "

BASHA SWAMIKANNU W.P.N0.15174/2009 C/W W.P.Nos.11669 & 10035 of 2009 43 44 45 4633 3 47 c 503 I 31 32 33 34 35 36 37 38 39 40 41 42 RAJA RAO.A PUSHPARAJ DURAISVVAMY FRANCIS PETER DANIEL G.MUR'I'I-IY VENKATESH MSUBRAMANI FJOSHSON CANANDAN KAN NAN K. PITCHIANDYTV KM";

V 3' I;ANA;TH";."

*smmx ,"* W . . j 3 V .32). MOHMRAJ jjMi;Tr IUKUMAR « \fz;sU:5EvAN BABJAN -5- W. P. No.1§1 74(2009 Cgw W,P.Nos.11669 & 10035 of 2009 54 KRISHNA swan 55 MSIDDAPPA 55 G.1\/IUNIYAPPA 57 DDEVARAJ 58 G.MUR'I'HY 59 SATYA SHEELAN 50 KAMEER 51 KJAYASEELAN 52 JAYARAMAN 53 KVIJAYAN 54 JEEVARATHINAM 55 NALLAPPAS ' 55 'A 57 XAVIER' -

55 KANNAN 'V '-

.59 _ V"I:i§1cifmNDAPPA """

_ 5:; s.RA5A5HEKAR G5.«G(5VIINDAREDDY

--..T741°~§ S.A'PAR'rHIBAN Y.PUSHPARA..J " " "75 SONTY REDDY 175 71 ' ' '77 78 79 80 81 82 83 84 85 86 87 88 89 90 -5- W.P.NO.151?4,{20Q9 Cgw W.P.Nos.11669 & 100.35 of 2009 HANUMAPPA RJAYARAMAN PUGALENDIRAN KASIRAJAN -

NPUSHPARAJ V S.V.ASWATHANARAYANA R:'§DD_Y AF' JAYA BAKTHAN R.S.BALAPR.ASAI) KRISHNA SWAMY KADIR VELf3I*3: V :1' .

MD. 5:» ~ ' SYED_i:;;: » DEv;§.v_APRAGAVsE2$uv:V-., _ NOS.3 TO 90 v_ DELETED V.C.O. DATED SAMUEL'; D - » V""39.o5.2oo9 ALL RE§Pi21«;S'Ei\:TE'D BY S_RI'«:G,JAYAKUMAR.. ..... 14 » .CO--ORDINA'1'OR » VBHARA'1'H'(3gOI_.D MINES ' ;9:M1«'LOYEEs ; . _SUPERV§ sores ~.AN_n OFF_ic.ERS'UNITED FORUM NO M.O;4.3',E'NEAR MYSORE HALL MARJKUPPAM PO KOLAR FIELDS -- 563 1 19 ..RESPONDEN".1'.'S U--NNIKRISHNAN.M, C.G.C, FOR R-1 & R-2.) THE CONTROLLING AUTHORETY UNDER PAYMENT OF GRATUITY -11- W.P.No..151?4/2009 C/W W.P.Nos.11669 8: 10035 of 2009 petitioner not to compiy with the second proviso to Section 7(7) of the Act. The petitions are devoid of merit.

Petitions dismissed.

Sh}/~

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