State Consumer Disputes Redressal Commission
Mr.Syed Jameeluddin Ahmed vs M/S.Falcon Developers And Ors. on 1 April, 2014
BEFORE THE HON'BLE STATE CONSUMER DISPUTES REDRESSAL
BEFORE THE HON'BLE STATE CONSUMER
DISPUTES REDRESSAL
COMMISSION, MAHARASHTRA,
MUMBAI
Consumer Complaint No. CC/99/177
Mr.Syed Jameeluddin Ahmed
R/o.Flat no.6, Sanhog
Building no.3
Survey No.157/25, Lane Opp.ITI
Aundh
Pune 411 007
Through his Power of attorney holder
Mr.Syed Farooq Ahmed
...........Complainant
Versus
1.M/s.Falcon Developers Flat no.2, Fondle Apartments 5 Uday Baug Pune 411 013
2. M/s.Falcon Constructions A proprietary firm Flat no.2, Fondle Apartments 5 Uday Baug, Pune 411 013 Through its Proprietor Mr.Sharad Goil R/o.406, Orchid B Raheja Garden, Wanowrie Pune 411 040
3. Shri Ratan Nath Jain R/o.169, Thapar Nagar Meerut 250 001
4. Shri Piyush Jain R/o.292, Clement Street Meerut Cantonment Meerut 250 001
5. Shri Sanjay Jain R/o.1 RA Bazar Meerut Cantonment Meerut 250 001
6. Shri Manish Caroli R/o.1, Dr.Caroli Road Meerut 250 001
7. Shri Rajneesh Caroli R/o.1, Dr.Caroli Road Meerut 250 001
8. Shri Prem Nath Jain R/o.169, Thapar Nagar Meerut 250 001
9. Shri Parag Jain R/o.1 RA Bazar Meerut Cantonment Meerut 250 001
10. M/s.Hill View Properties Regd.off.D-436, Clover Center Moledina Road, Pune 411001 Through one of its partner Shri Parvez Gous Khan Address as above.
...........Opponents BEFORE:
HON'ABLE MR.
JUSTICE R.C.Chavan PRESIDENT HON'ABLE MR. Dhanraj Khamatkar Member PRESENT:
None present for the parties.
ORDER Per Honble Mr.Justice R.C.Chavan, President Notices were issued to both the parties. The envelopes containing notice sent to complainant has been returned back with endorsement Left and notices sent to opponent nos.1 & 2 have been returned back by the Postal authorities with the endorsement, Not Claimed and notices sent to opponent nos.3, 8 & 10 have been returned back with endorsement Left. Notice sent to opponent no.6 has been delivered. This Commission has no means to find out the correct address of the parties. In view of this, complaint stands disposed of.
Pronounced on 1st April, 2014.
[HON'ABLE MR. JUSTICE R.C.Chavan] PRESIDENT [HON'ABLE MR. Dhanraj Khamatkar] Member Ms.