Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 79(2)] [Section 79] [Entire Act] State of West Bengal - Subsection Section 79(2)(i) in The West Bengal Correctional Services Act, 1992 (i)of communication with relatives and friends as permissible under the rules;