Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 80] [Entire Act]

State of Tamilnadu - Subsection

Section 80(5) in The Tamil Nadu Cinemas (Regulation) Rules, 1957

(5)the premises to be thoroughly cleaned and all refuse matters to be removed at least once in every 24 hours or more often if so prescribed; [* * *] [Omitted by G.O. Ms. No.1653, dated the 13th October 1995.]